Narul Haq @ Nurul Haq And Another vs Ashok Chaurasia And 9 Others
2017 Latest Caselaw 7076 ALL

Citation : 2017 Latest Caselaw 7076 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Narul Haq @ Nurul Haq And Another vs Ashok Chaurasia And 9 Others on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1406 of 2014
 

 
Appellant :- Narul Haq @ Nurul Haq And Another
 
Respondent :- Ashok Chaurasia And 9 Others
 
Counsel for Appellant :- Gulrez Khan,J.H.Khan
 
Counsel for Respondent :- P.R.Maurya,Vijay Shanker Chaurasiya
 

 
Hon'ble Bachchoo Lal,J.

Sri J.H.Khan,learned counsel for the appellants has sent illness slip.

Learned counsel for the respondents is present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 17.11.2017

Gss

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