Dori Lal vs Ram Swaroop And 4 Others
2017 Latest Caselaw 7074 ALL

Citation : 2017 Latest Caselaw 7074 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Dori Lal vs Ram Swaroop And 4 Others on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 406 of 2015
 

 
Appellant :- Dori Lal
 
Respondent :- Ram Swaroop And 4 Others
 
Counsel for Appellant :- Randhir Jain,Ashish Jaiswal
 
Counsel for Respondent :- Gaurav Kashyap,Pradeep Kumar,R.C. Saxena,Ramendra Bhushan Shukla
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Randhir Jain, learned counsel for the appellant and Sri Gaurav Kashyap, learned counsel for the respondents.

List in due course.

Order Date :- 17.11.2017

Gss

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