Biruwa vs Raju And 3 Ors.
2017 Latest Caselaw 7073 ALL

Citation : 2017 Latest Caselaw 7073 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Biruwa vs Raju And 3 Ors. on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 662 of 2016
 

 
Appellant :- Biruwa
 
Respondent :- Raju And 3 Ors.
 
Counsel for Appellant :- P.K. Singh,Kuldeep Singh
 
Counsel for Respondent :- Ram Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list after two weeks.

Order Date :- 17.11.2017

Gss

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