Hari Prasad Pal And 6 Others vs Chhunna Pal @ Sone Lal Pal
2017 Latest Caselaw 7066 ALL

Citation : 2017 Latest Caselaw 7066 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Hari Prasad Pal And 6 Others vs Chhunna Pal @ Sone Lal Pal on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1308 of 2016
 

 
Appellant :- Hari Prasad Pal And 6 Others
 
Respondent :- Chhunna Pal @ Sone Lal Pal
 
Counsel for Appellant :- Pramod Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Pramod Srivastava, learned counsel for the appellants.

List in due course.

Order Date :- 17.11.2017

Gss

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