Sri Ram Singh Pal And Another vs Shri Dhoo Ram And Another
2017 Latest Caselaw 7063 ALL

Citation : 2017 Latest Caselaw 7063 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Sri Ram Singh Pal And Another vs Shri Dhoo Ram And Another on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1134 of 2016
 

 
Appellant :- Sri Ram Singh Pal And Another
 
Respondent :- Shri Dhoo Ram And Another
 
Counsel for Appellant :- Chaudhary Subhash Kumar
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Chaudhary Subhash Kumar, learned counsel for the appellants.

List in due course.

Order Date :- 17.11.2017

Gss

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