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Jageshwar & Another vs Smt. Ram Dulari (Since Dead) & 6 ...
2017 Latest Caselaw 7057 ALL

Citation : 2017 Latest Caselaw 7057 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Jageshwar & Another vs Smt. Ram Dulari (Since Dead) & 6 ... on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1164 of 2017
 

 
Appellant :- Jageshwar & Another
 
Respondent :- Smt. Ram Dulari (Since Dead) & 6 Others
 
Counsel for Appellant :- Nand Kishor Mishra
 
Counsel for Respondent :- Chandra Prakash Garg
 

 
Hon'ble Bachchoo Lal,J.

Sri Rahul Sahai, learned counsel, has filed vakalatnama on behalf of respondent nos. 1 and 2 be taken on record.

At the request of learned counsel for the respondents, put up on 29.11.2017 as fresh.

Order Date :- 17.11.2017

Gss

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Jageshwar & Another vs Smt. Ram Dulari (Since Dead) & 6 ...
2017 Latest Caselaw 7057 ALL

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Jageshwar & Another vs Smt. Ram Dulari (Since Dead) & 6 ...2017 Latest Caselaw 7057 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Jageshwar & Another vs Smt. Ram Dulari (Since Dead) & 6 ...
2017 Latest Caselaw 7057 ALL