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Om Prakash Bansal vs Mahavir Swami Mahraj Virajman & 4 ...
2017 Latest Caselaw 7056 ALL

Citation : 2017 Latest Caselaw 7056 ALL
Judgement Date : 17 November, 2017

Allahabad High Court
Om Prakash Bansal vs Mahavir Swami Mahraj Virajman & 4 ... on 17 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1162 of 2017
 

 
Appellant :- Om Prakash Bansal
 
Respondent :- Mahavir Swami Mahraj Virajman & 4 Others
 
Counsel for Appellant :- Pankaj Agarwal
 
Counsel for Respondent :- Ashish Agrawal
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant, learned counsel for the respondent no. 3 and perused the record.

At the request of learned counsel for the appellant, summon the lower court record within a period of six weeks.

Steps be taken within 10 days.

List after receipt of lower court record for hearing on the point of admission.

Order Date :- 17.11.2017

Gss

 

 

 
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