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Paurush Kumar vs Mamta Gangwar
2017 Latest Caselaw 7055 ALL

Citation : 2017 Latest Caselaw 7055 ALL
Judgement Date : 17 November, 2017

Allahabad High Court
Paurush Kumar vs Mamta Gangwar on 17 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1163 of 2017
 

 
Appellant :- Paurush Kumar
 
Respondent :- Mamta Gangwar
 
Counsel for Appellant :- Pradeep Kumar Rai
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant and perused the record.

Issue notice to the respondent returnable at an early date.

Steps be taken within ten days.

List after service of notice upon the respondent for hearing on the point of admission.

Order Date :- 17.11.2017

Gss

 

 

 
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