H.C. 349 Ram Krishna vs I.G. Of Police, Kanpur Nagar And ...
2017 Latest Caselaw 7053 ALL

Citation : 2017 Latest Caselaw 7053 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

H.C. 349 Ram Krishna vs I.G. Of Police, Kanpur Nagar And ... on 17 November, 2017

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- WRIT - A No. - 43035 of 2000
 

 
Petitioner :- H.C. 349 Ram Krishna
 
Respondent :- I.G. Of Police, Kanpur Nagar And Others
 
Counsel for Petitioner :- S.P.Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Saral Srivastava,J.

The case is listed in Chamber.

Nobody is present on behalf of the parties.

The case is passed over.

Order Date :- 17.11.2017

Ishan

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