Uttam Kumar vs State Of U.P.
2017 Latest Caselaw 7047 ALL

Citation : 2017 Latest Caselaw 7047 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Uttam Kumar vs State Of U.P. on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 39169 of 2017
 

 
Applicant :- Uttam Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shri Prakash Dwivedi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List after two weeks.

Order Date :- 17.11.2017

Gss

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