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Rajendra Prasad Maurya And ... vs State Of U.P. And Another
2017 Latest Caselaw 7042 ALL

Citation : 2017 Latest Caselaw 7042 ALL
Judgement Date : 17 November, 2017

Allahabad High Court
Rajendra Prasad Maurya And ... vs State Of U.P. And Another on 17 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Cr.Misc. Time Extension Application No. 332658 of 2017.
 
IN
 

 
Case :- APPLICATION U/S 482 No. - 23675 of 2017
 

 
Applicant :- Rajendra Prasad Maurya And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Hridaya Lal
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicants and perused the  record.

The applicants are granted further one week's time from today to appear and surrender before the court below, in pursuance of the order dated 24.8.2017 passed by this court.

The time extension application is disposed of.

Order Date :- 17.11.2017

Gss

 

 

 
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