Raj Kumar @ Babloo & Ors. vs State Of U.P. & Anr.
2017 Latest Caselaw 7041 ALL

Citation : 2017 Latest Caselaw 7041 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Raj Kumar @ Babloo & Ors. vs State Of U.P. & Anr. on 17 November, 2017

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 482/378/407 No. - 2129 of 2017
 

 
Applicant :- Raj Kumar @ Babloo & Ors.
 
Opposite Party :- State Of U.P. & Anr.
 
Counsel for Applicant :- Rajeev Kumar Mishra Rudra,Udai Bhan Pandey
 
Counsel for Opposite Party :- Govt. Advocate,S K Singh Kalhansh,Shikha Srivastava,Surya Narayan Mishra
 

 
Hon'ble Pratyush Kumar,J.

C.M. Application No. 117780 of 2017

List in week commencing 27.11.2017.

Order Date :- 17.11.2017

psd

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