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Sri Prakash Mishra vs State Of U.P. Thru. ...
2017 Latest Caselaw 7038 ALL

Citation : 2017 Latest Caselaw 7038 ALL
Judgement Date : 17 November, 2017

Allahabad High Court
Sri Prakash Mishra vs State Of U.P. Thru. ... on 17 November, 2017
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 482/378/407 No. - 3912 of 2017
 

 
Applicant :- Sri Prakash Mishra
 
Opposite Party :- State Of U.P. Thru. Prin.Secy.,Govt. Of U.P. & 2 Others
 
Counsel for Applicant :- Nandit Kumar Srivastava,Jay Shankar Shukla,Kapil Misra,Laltaprasad Misra,Mohammad Aslam Khan,Pranjal Krishna
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

Learned counsel for applicant prays for and is granted three weeks time to file objections against the impleadment application.

List on 19.12.2017.

Meanwhile, rejoinder affidavit may be filed.

Order Date :- 17.11.2017

psd

 

 

 
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