Citation : 2017 Latest Caselaw 7037 ALL
Judgement Date : 17 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?In Chamber Case :- WRIT - A No. - 43173 of 1998 Petitioner :- Ram Kishan Dwivedi Respondent :- Secretary & Others Counsel for Petitioner :- S.K.Lal,V. Budhwar Counsel for Respondent :- C.S.C.,Manoj Kumar Srivastava,S.C. Hon'ble Saral Srivastava,J.
The case is listed in Chamber.
Nobody is present on behalf of the parties.
The case is passed over.
Order Date :- 17.11.2017
Ishan
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