Vijendra Pal Singh And Others vs D.D.C. And Others
2017 Latest Caselaw 7036 ALL

Citation : 2017 Latest Caselaw 7036 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Vijendra Pal Singh And Others vs D.D.C. And Others on 17 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - B No. - 72446 of 2011
 

 
Petitioner :- Vijendra Pal Singh And Others
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- Rakesh Kumar,R.C. Singh
 
Counsel for Respondent :- C.S.C.,Bijendra K. Ojha
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Rakesh Kumar, counsel for the petitioners.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 17.11.2017

skv

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