R.C.Tiwari vs Chairman, Punjab National Bank ...
2017 Latest Caselaw 7035 ALL

Citation : 2017 Latest Caselaw 7035 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

R.C.Tiwari vs Chairman, Punjab National Bank ... on 17 November, 2017

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- WRIT - A No. - 19022 of 1997
 

 
Petitioner :- R.C.Tiwari
 
Respondent :- Chairman, Punjab National Bank And Another
 
Counsel for Petitioner :- G.C.Bhattacharya,C. Sharma,M.C. Shukla,M.L. Shukla,S.K. Shukla,Tarun Bhattacharya,U.N. Sharma
 
Counsel for Respondent :- K.L.Grover,Ramesh Singh,S.C.
 

 
Hon'ble Saral Srivastava,J.

The case is listed in Chamber.

Nobody is present on behalf of the parties.

The case is passed over.

Order Date :- 17.11.2017

Ishan

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