Chhuttan vs Nanhe And Others
2017 Latest Caselaw 7034 ALL

Citation : 2017 Latest Caselaw 7034 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Chhuttan vs Nanhe And Others on 17 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - B No. - 72216 of 2011
 

 
Petitioner :- Chhuttan
 
Respondent :- Nanhe And Others
 
Counsel for Petitioner :- Harsh Vikram,D.V. Jaiswal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Harsh Vikram counsel for the petitioner.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 17.11.2017

skv

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