Ram Surat vs Chairman Municipal Board, ...
2017 Latest Caselaw 7033 ALL

Citation : 2017 Latest Caselaw 7033 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Ram Surat vs Chairman Municipal Board, ... on 17 November, 2017

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- WRIT - A No. - 28626 of 1999
 

 
Petitioner :- Ram Surat
 
Respondent :- Chairman Municipal Board, Mirzapur & Others
 
Counsel for Petitioner :- S.P.Singh,Ashok Kumar Singh Yadav,Mata Prasad,S.K.Singh
 
Counsel for Respondent :- S.M.Shukla,Shyam Mani Shukla
 

 
Hon'ble Saral Srivastava,J.

The case is listed in Chamber.

Nobody is present on behalf of the parties.

The case is passed over.

Order Date :- 17.11.2017

Ishan

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