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Divakar Kumar Mishra vs State Of U.P.& Others
2017 Latest Caselaw 7032 ALL

Citation : 2017 Latest Caselaw 7032 ALL
Judgement Date : 17 November, 2017

Allahabad High Court
Divakar Kumar Mishra vs State Of U.P.& Others on 17 November, 2017
Bench: Saral Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- WRIT - A No. - 18688 of 1999
 

 
Petitioner :- Divakar Kumar Mishra
 
Respondent :- State Of U.P.& Others
 
Counsel for Petitioner :- Ashok Khare
 
Counsel for Respondent :- C.S.C.,B.D. Mandhyan,Kripa Shanker Singh,N.L.Pandey,Shashank Shekhar Singh
 

 
Hon'ble Saral Srivastava,J.

On the request of learned counsel for the respondent Sri Shashank Shekhar Singh, the case is passed over for the day.

Order Date :- 17.11.2017

Ishan

 

 

 
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