Gautam Chatterjee vs Punjab & Sind Bank & Others
2017 Latest Caselaw 7031 ALL

Citation : 2017 Latest Caselaw 7031 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Gautam Chatterjee vs Punjab & Sind Bank & Others on 17 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 47380 of 2008
 

 
Petitioner :- Gautam Chatterjee
 
Respondent :- Punjab & Sind Bank & Others
 
Counsel for Petitioner :- Udayan Nandan
 
Counsel for Respondent :- P. Jain,Nimai Das,S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Supplementary counter affidavit filed today is taken on record.

Learned counsel for the petitioner prays for and is allowed three weeks' time to file supplementary rejoinder affidavit.

List thereafter.

Order Date :- 17.11.2017

pks

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