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Dr. Pramila Pandey vs State Of U.P. And Others
2017 Latest Caselaw 7030 ALL

Citation : 2017 Latest Caselaw 7030 ALL
Judgement Date : 17 November, 2017

Allahabad High Court
Dr. Pramila Pandey vs State Of U.P. And Others on 17 November, 2017
Bench: Bharati Sapru, Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 57740 of 2010
 

 
Petitioner :- Dr. Pramila Pandey
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- H. P. Dube,Sri. C. L. Pandey
 
Counsel for Respondent :- C. S. C.,Smt. Archana Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Short counter affidavit filed today is taken on record.

Learned counsel for the petitioner prays for and is allowed three weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 17.11.2017

pks

 

 

 
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