Om Pal Singh vs State Of U.P. And Others
2017 Latest Caselaw 7029 ALL

Citation : 2017 Latest Caselaw 7029 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Om Pal Singh vs State Of U.P. And Others on 17 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 45658 of 2010
 

 
Petitioner :- Om Pal Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Jamal Khan,Arun Kumar Tripathi
 
Counsel for Respondent :- C. S. C.
 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Learned counsel for the petitioner prays for and is allowed three weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 17.11.2017

pks

Download the LatestLaws.com Mobile App