Virendra Singh vs State Of U.P. And 3 Others
2017 Latest Caselaw 7027 ALL

Citation : 2017 Latest Caselaw 7027 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Virendra Singh vs State Of U.P. And 3 Others on 17 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 54695 of 2017
 

 
Petitioner :- Virendra Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sanjay Mani Tripathi
 
Counsel for Respondent :- C.S.C.,Narendra Kumar Giri
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Put up as fresh on 21.11.2017 along with the record of Writ-C No.59394 of 2012.

Order Date :- 17.11.2017

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