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Md. Kamaroodeen vs State Of U.P. And 3 Others
2017 Latest Caselaw 7024 ALL

Citation : 2017 Latest Caselaw 7024 ALL
Judgement Date : 17 November, 2017

Allahabad High Court
Md. Kamaroodeen vs State Of U.P. And 3 Others on 17 November, 2017
Bench: Bharati Sapru, Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 51162 of 2017
 

 
Petitioner :- Md. Kamaroodeen
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Brijesh Kumar Kesharwani,R.S. Pandey
 
Counsel for Respondent :- C.S.C.,Anadi Krishna Narayana,Arun Prakash
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Counter affidavit filed by the learned counsel for the respondent no.4 is taken on record.

Learned counsel for the petitioner prays for and is allowed a week's time to file rejoinder affidavit.

List this matter on 24.11.2017.

Order Date :- 17.11.2017

pks

 

 

 
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