Siphai Lal vs Board Of Revenue U.P. At Allahabad ...
2017 Latest Caselaw 7021 ALL

Citation : 2017 Latest Caselaw 7021 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Siphai Lal vs Board Of Revenue U.P. At Allahabad ... on 17 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - B No. - 64216 of 2007
 

 
Petitioner :- Siphai Lal
 
Respondent :- Board Of Revenue U.P. At Allahabad & Others
 
Counsel for Petitioner :- Yogendra Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,V.K. Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Y. K. Srivastava, counsel for the petitioner.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 17.11.2017

skv

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