Mahatma Gautam Buddh ... vs Sri Avnish Awasthi, Pre. Posted As ...
2017 Latest Caselaw 7019 ALL

Citation : 2017 Latest Caselaw 7019 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Mahatma Gautam Buddh ... vs Sri Avnish Awasthi, Pre. Posted As ... on 17 November, 2017

Bench: Anil Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CONTEMPT No. - 1822 of 2011
 

 
Applicant :- Mahatma Gautam Buddh Mahavidyalaya
 
Opposite Party :- Sri Avnish Awasthi, Pre. Posted As Secy. Higher Edu. Deptt.
 
Counsel for Applicant :- Mukund M Asthana
 

 
Hon'ble Anil Kumar,J.

Heard Sri M.M. Asthan, learned counsel for applicant and perused the record.

Sri M.M. Asthana,, learned counsel for applicant submits that the order passed by writ court has been complied with, so the present contempt petition may be dismissed as not pressed.

Accordingly, present contempt petition is dismissed as not pressed.

Notices issued are discharged with.

Order Date :- 17.11.2017

Ravi/

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