Amrit Singh vs State Of U.P. And 2 Others
2017 Latest Caselaw 7018 ALL

Citation : 2017 Latest Caselaw 7018 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Amrit Singh vs State Of U.P. And 2 Others on 17 November, 2017

Bench: Sudhir Agarwal, Ajit Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 64197 of 2015
 

 
Petitioner :- Amrit Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Indra Bhan Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ajit Kumar,J.

1. Heard.

2. Admit.

3. Since pleadings are complete, list for hearing in its turn.

Order Date :- 17.11.2017

Sanjeev

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