M/S M.A. Bhagwati Traders And ... vs State Of U.P. And 4 Others
2017 Latest Caselaw 7003 ALL

Citation : 2017 Latest Caselaw 7003 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

M/S M.A. Bhagwati Traders And ... vs State Of U.P. And 4 Others on 16 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 46315 of 2016
 

 
Petitioner :- M/S M.A. Bhagwati Traders And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ram Prasad Dubey,Manoj Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Learned Standing Counsel prays for and is allowed three weeks' time to file counter affidavit.

List thereafter.

Order Date :- 16.11.2017

pks

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