Md. Khursheed Bano vs District Collector, Moradabad ...
2017 Latest Caselaw 7000 ALL

Citation : 2017 Latest Caselaw 7000 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Md. Khursheed Bano vs District Collector, Moradabad ... on 16 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 21364 of 2017
 

 
Petitioner :- Md. Khursheed Bano
 
Respondent :- District Collector, Moradabad And Another
 
Counsel for Petitioner :- Digvijay Singh
 
Counsel for Respondent :- C.S.C.,A.S.G.I.,Dr. Santosh Kr. Shukla
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Learned counsel for the petitioner prays for and is allowed three weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 16.11.2017

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