Mohan Das Seth vs Bank Of Baroda Branch Kidwai Nagar
2017 Latest Caselaw 6999 ALL

Citation : 2017 Latest Caselaw 6999 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Mohan Das Seth vs Bank Of Baroda Branch Kidwai Nagar on 16 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 10613 of 2017
 

 
Petitioner :- Mohan Das Seth
 
Respondent :- Bank Of Baroda Branch Kidwai Nagar
 
Counsel for Petitioner :- Kartikeya Saran
 
Counsel for Respondent :- Anadi Krishna Narayana,P.K. Sinha,Pradeep Kumar Sinha
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Counter affidavit filed on 08.05.2017 may be traced out and bring on record.

Learned counsel for the petitioner prays for and is allowed three weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 16.11.2017

pks

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