Satya Narain vs C.A.T.Alld.Through Union Of ...
2017 Latest Caselaw 6998 ALL

Citation : 2017 Latest Caselaw 6998 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Satya Narain vs C.A.T.Alld.Through Union Of ... on 16 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 30660 of 2001
 

 
Petitioner :- Satya Narain
 
Respondent :- C.A.T.Alld.Through Union Of India & Others
 
Counsel for Petitioner :- S.K.Vidyarthi,S.K.Gupta,Santosh Yadav
 
Counsel for Respondent :- S.C.,B.D. Nishad,K.C. Sinha,K.K.Parekh,R.K.Srivastva,Rizwan Ahmad
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Learned counsel for the petitioner undertakes to serve the copy of the rejoinder affidavit to the learned counsel for the respondent within next three days.

List in the next cause list.

Order Date :- 16.11.2017

pks

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