Dinesh Kumar Sharma vs Union Of India And Others
2017 Latest Caselaw 6997 ALL

Citation : 2017 Latest Caselaw 6997 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Dinesh Kumar Sharma vs Union Of India And Others on 16 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 8384 of 2009
 

 
Petitioner :- Dinesh Kumar Sharma
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- R.S. Gupta
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List revised.

None appears to press the matter.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 16.11.2017

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