Deo Raj Prasad Rai vs State Of U.P. & Others
2017 Latest Caselaw 6996 ALL

Citation : 2017 Latest Caselaw 6996 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Deo Raj Prasad Rai vs State Of U.P. & Others on 16 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 195 of 2010
 

 
Petitioner :- Deo Raj Prasad Rai
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Neeraj Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List revised.

None appears to press the matter.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 16.11.2017

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