Rajesh Kumar Verma vs Commissioner Devi Patan Division ...
2017 Latest Caselaw 6992 ALL

Citation : 2017 Latest Caselaw 6992 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Rajesh Kumar Verma vs Commissioner Devi Patan Division ... on 16 November, 2017

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- MISC. SINGLE No. - 16052 of 2017
 

 
Petitioner :- Rajesh Kumar Verma
 
Respondent :- Commissioner Devi Patan Division Gonda & Anr
 
Counsel for Petitioner :- Awadhesh Kumar Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Heard learned counsel for applicant who prays for extension of interim order dated 25.7.2017.

Since that order has already been extended vide Court's order dated 7.11.2017, it is hereby clarified that except from 20.9.2017 upto 6.11.2017 stay order was not operated. Now it is in operation.

Order Date :- 16.11.2017

psd

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