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Union Of India & Another vs M/S Impex Trader (Contract)
2017 Latest Caselaw 6989 ALL

Citation : 2017 Latest Caselaw 6989 ALL
Judgement Date : 16 November, 2017

Allahabad High Court
Union Of India & Another vs M/S Impex Trader (Contract) on 16 November, 2017
Bench: Amreshwar Pratap Sahi, Saral Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3379 of 2004
 

 
Appellant :- Union Of India & Another
 
Respondent :- M/S Impex Trader (Contract)
 
Counsel for Appellant :- Anand Kumar Sinha,(S.C.,U.O.I.),Dr.Ashok Nigam,Santosh Kumar Mishra
 
Counsel for Respondent :- Tarun Varma
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Sri Tarun Verma, learned counsel for the respondent states that the paper book has already been prepared and it will be filed in the office today.

List in the next cause list.

Order Date :- 16.11.2017

Ishan

 

 

 
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