Vicky Shukla vs The State Of U.P. & Anr.
2017 Latest Caselaw 6979 ALL

Citation : 2017 Latest Caselaw 6979 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Vicky Shukla vs The State Of U.P. & Anr. on 16 November, 2017

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 482/378/407 No. - 479 of 2017
 

 
Applicant :- Vicky Shukla
 
Opposite Party :- The State Of U.P. & Anr.
 
Counsel for Applicant :- Arun Sinha,Siddhartha Sinha
 
Counsel for Opposite Party :- Govt. Advocate,Suresh Chandra Shukla
 

 
Hon'ble Pratyush Kumar,J.

C.M. Application No. 116559 of 2017

Put up on 20.11.2017 along with previous papers.

Order Date :- 16.11.2017

psd

Download the LatestLaws.com Mobile App