Citation : 2017 Latest Caselaw 6961 ALL
Judgement Date : 16 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 50 of 2017 Appellant :- Ram Kishun (Deceased) And 5 Others Respondent :- Shobh Nath And 2 Others Counsel for Appellant :- Ashok Kumar Singh Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellants, the case is passed over for the day.
List after three weeks.
Order Date :- 16.11.2017
Gss
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