Bharat Sanchar Nigam Ltd. Thru' ... vs Smt. Usha Devi & 6 Others
2017 Latest Caselaw 6956 ALL

Citation : 2017 Latest Caselaw 6956 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Bharat Sanchar Nigam Ltd. Thru' ... vs Smt. Usha Devi & 6 Others on 16 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1147 of 2017
 

 
Appellant :- Bharat Sanchar Nigam Ltd. Thru' Its Chairman/G.M. & Anr
 
Respondent :- Smt. Usha Devi & 6 Others
 
Counsel for Appellant :- Ashish Agrawal
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants and perused the record.

At the request of learned counsel for the appellants, summon the lower court record within a period of four weeks.

List on 22.12.2017 for hearing on the point of admission.

Order Date :- 16.11.2017

Gss

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