Abdul Faisal Saleem And Another vs State Of U.P. And Another
2017 Latest Caselaw 6955 ALL

Citation : 2017 Latest Caselaw 6955 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Abdul Faisal Saleem And Another vs State Of U.P. And Another on 16 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Cr.Misc. Time Extension Application No. 358044 of 2017
 
IN
 

 
Case :- APPLICATION U/S 482 No. - 27086 of 2017
 

 
Applicant :- Abdul Faisal Saleem And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anil Kumar Srivastava,Ram Bahadur
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicants and perused the record.

The applicants are granted further one week's time from today to deposit the amount with the mediation centre, in pursuance of the order dated 18.9.2017 passed by this Court.

The time extension application is disposed of.

Order Date :- 16.11.2017

Gss

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