Babu Lal vs Railway Board Thru' Its Chairman ...
2017 Latest Caselaw 6953 ALL

Citation : 2017 Latest Caselaw 6953 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Babu Lal vs Railway Board Thru' Its Chairman ... on 16 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 4416 of 2007
 

 
Petitioner :- Babu Lal
 
Respondent :- Railway Board Thru' Its Chairman And Others
 
Counsel for Petitioner :- Mahesh Gautam,Anand Kumar,Jagdish Narayan Gupta,Sudama Ram
 
Counsel for Respondent :- Govind Saran,S.C.,Saral.Srivastva,Sharad Srivastava,Vivek Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List revised.

None appears to press the matter.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 16.11.2017

pks

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