United India Insurance Co Ltd vs Smt. Jai Devi & Others
2017 Latest Caselaw 6946 ALL

Citation : 2017 Latest Caselaw 6946 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

United India Insurance Co Ltd vs Smt. Jai Devi & Others on 16 November, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 492 of 2005
 

 
Appellant :- United India Insurance Co Ltd
 
Respondent :- Smt. Jai Devi & Others
 
Counsel for Appellant :- V.C. Dixit
 
Counsel for Respondent :- O.P. Tripathi
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

List again showing the name of Sri B.K. Srivastava, also as the counsel for the respondent in the connected appeal.

Order Date :- 16.11.2017

Ishan

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