Manoj Soni And Ors. vs State Of U.P. And Anr.
2017 Latest Caselaw 6943 ALL

Citation : 2017 Latest Caselaw 6943 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Manoj Soni And Ors. vs State Of U.P. And Anr. on 16 November, 2017

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 482/378/407 No. - 7202 of 2017
 

 
Applicant :- Manoj Soni And Ors.
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Dilip Kumar Pandey,Akhilesh Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

Put up on 20.11.2017 in additional cause list.

Office is directed to send the record of 7204 of 2017 (u/S 482 Cr. P.C.) and 7206 of 2017 (u/S 482 Cr. P.C.).

Order Date :- 16.11.2017

psd

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