Sitaram vs State Of U.P. & 3 Others
2017 Latest Caselaw 6927 ALL

Citation : 2017 Latest Caselaw 6927 ALL
Judgement Date : 15 November, 2017

Allahabad High Court

Sitaram vs State Of U.P. & 3 Others on 15 November, 2017

Bench: Sudhir Agarwal, Ajit Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 35603 of 2015
 

 
Petitioner :- Sitaram
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Santosh Kumar Nigam
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ajit Kumar,J.

1. Passed over for the day on account of illness of Sri Santosh Kumar Nigam, learned counsel for petitioner.

2. List this case on 21.11.2017.

Order Date :- 15.11.2017

Sanjeev

Download the LatestLaws.com Mobile App