Jagdish Narain Chourasia vs Asstt. General Manager, State ...
2017 Latest Caselaw 6924 ALL

Citation : 2017 Latest Caselaw 6924 ALL
Judgement Date : 15 November, 2017

Allahabad High Court

Jagdish Narain Chourasia vs Asstt. General Manager, State ... on 15 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 53714 of 2016
 

 
Petitioner :- Jagdish Narain Chourasia
 
Respondent :- Asstt. General Manager, State Bank Of India And 2 Others
 
Counsel for Petitioner :- Anirudha Pandey,Sanjay Kumar Gupta
 
Counsel for Respondent :- Satish Chaturvedi,Smt.Archana Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List revised.

None appears to press the matter.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 15.11.2017

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