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M/S Orcha Chemicals (A Unit Of ... vs State Of U.P. And 3 Others
2017 Latest Caselaw 6923 ALL

Citation : 2017 Latest Caselaw 6923 ALL
Judgement Date : 15 November, 2017

Allahabad High Court
M/S Orcha Chemicals (A Unit Of ... vs State Of U.P. And 3 Others on 15 November, 2017
Bench: Bharati Sapru, Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 31657 of 2017
 

 
Petitioner :- M/S Orcha Chemicals (A Unit Of Ramnath Foundation)
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rakesh Mishra
 
Counsel for Respondent :- C.S.C.,Sanjai Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Learned counsel for the respondent Shri Sanjay Kumar holding brief of Shri Sanjay Singh informs that the recovery certificate impugned in the writ petition has been recalled by the Bank.

In view of above, the prayer has now become infructuous. It is accordingly dismissed as infructuous.

Order Date :- 15.11.2017

pks

 

 

 
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