Smt. Bhan Mati Pandey & Others vs Union Of India & Others
2017 Latest Caselaw 6921 ALL

Citation : 2017 Latest Caselaw 6921 ALL
Judgement Date : 15 November, 2017

Allahabad High Court

Smt. Bhan Mati Pandey & Others vs Union Of India & Others on 15 November, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 124 of 1995
 

 
Appellant :- Smt. Bhan Mati Pandey & Others
 
Respondent :- Union Of India & Others
 
Counsel for Appellant :- Sahab Tiwari
 
Counsel for Respondent :- O.P. Misra,Ashok Mehta,Shiv Kumar Pal
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

There is an illness slip of Sri O.P. Misra, learned counsel for the respondent.

List in the next cause list.

Order Date :- 15.11.2017

Ishan

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