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Ram Babu Gupta vs Yugendra Prasad Gupta
2017 Latest Caselaw 6920 ALL

Citation : 2017 Latest Caselaw 6920 ALL
Judgement Date : 15 November, 2017

Allahabad High Court
Ram Babu Gupta vs Yugendra Prasad Gupta on 15 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 364 of 2016
 

 
Appellant :- Ram Babu Gupta
 
Respondent :- Yugendra Prasad Gupta
 
Counsel for Appellant :- Jitendra Prasad
 
Counsel for Respondent :- Hari Prasad Pandey
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant prays for and is granted further three weeks time to file rejoinder affidavit.

List thereafter.

Order Date :- 15.11.2017

Gss

 

 

 
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