Shatruhan Gupta & 2 Others vs Ram Kishan & 4 Others
2017 Latest Caselaw 6917 ALL

Citation : 2017 Latest Caselaw 6917 ALL
Judgement Date : 15 November, 2017

Allahabad High Court

Shatruhan Gupta & 2 Others vs Ram Kishan & 4 Others on 15 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 441 of 2017
 

 
Appellant :- Shatruhan Gupta & 2 Others
 
Respondent :- Ram Kishan & 4 Others
 
Counsel for Appellant :- Satendra Kumar
 
Counsel for Respondent :- Deba Siddiqui
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted one months' time to file the certified copy of decree of appellate court.

List thereafter.

Order Date :- 15.11.2017

Gss

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