Gajraj Singh vs Naresh & Others
2017 Latest Caselaw 6911 ALL

Citation : 2017 Latest Caselaw 6911 ALL
Judgement Date : 15 November, 2017

Allahabad High Court

Gajraj Singh vs Naresh & Others on 15 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 152 of 2011
 

 
Appellant :- Gajraj Singh
 
Respondent :- Naresh & Others
 
Counsel for Appellant :- Manish Dev Singh
 
Counsel for Respondent :- R.K. Shukla,A. Kumar,Sanjay Mishra
 

 
Hon'ble Bachchoo Lal,J.

Case called out. Learned counsel for the appellant is present. None is present for the respondents even in revised list.

List after three weeks as peremptorily.

Order Date :- 15.11.2017

Gss

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