Devendra Kumar And Others vs Ram Dulare
2017 Latest Caselaw 6910 ALL

Citation : 2017 Latest Caselaw 6910 ALL
Judgement Date : 15 November, 2017

Allahabad High Court

Devendra Kumar And Others vs Ram Dulare on 15 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1104 of 2011
 

 
Appellant :- Devendra Kumar And Others
 
Respondent :- Ram Dulare
 
Counsel for Appellant :- Krishna Kr. Srivastava,Ganesh Mani Tripathi,Murlidhar
 
Counsel for Respondent :- Manju R. Chauhan,Lalit Singh,Rajesh Yadav,Ruchi Mishra
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, the case is passed over for the day.

List after three weeks.

Order Date :- 15.11.2017

Gss

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